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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(2)(i) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(i)for the second time in other market area of the State, where such market fee has already been paid on a particular agricultural produce in any market area of the State and the information to that effect has been furnished by the concerned person in the manner prescribed.