Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 45] [Entire Act] Union of India - Section Section 481 in The Code of Criminal Procedure, 1973 481. Public servant concerned in sale not to purchase or bid for property. - A public servant having any duty to perform in connection with the sale of any property under this Code shall not purchase or bid for the property.
