Section 13(2)(c) in The Gujarat Fisheries Act, 2003

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State of Gujarat - Subsection

Section 13(2)(c) in The Gujarat Fisheries Act, 2003

(c)The Registration Officer may, by an order, terminate the permission granted under clause (b) before the expiry of the period for which it was granted:

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State of Gujarat - Subsection

Section 13(2)(c) in The Gujarat Fisheries Act, 2003