Tripura High Court
Party Name : Dr.Smt. Bijaya ... vs The State Of Tripura & Ors on 2 May, 2017
Case No :WP(C) 0000864/2016 Party Name : DR.SMT. BIJAYA BHATTACHARJEE Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE STALAPATRA At the request of Mr. Bibek Banerjee, learned counsel appearing for the respondents, list
the matter again on 03.05.2017.
In terms of the previous order, Mr. Banerjee, learned counsel shall invariably file the records as asked for.
Download Date: 8-05-20] 7 15:05 1/1