Calcutta High Court
M/S.Assam Brook Export Ltd vs M/S.Assam Brook Investments Ltd on 17 November, 2017
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-6
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
CA 342 of 1997
M/S.ASSAM BROOK EXPORT LTD.
And
M/S.ASSAM BROOK INVESTMENTS LTD
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 17th November, 2017.
Appearance:
The Court : From the report of the Assistant Registrar (Company), it appears that the main application, being CA 342 of 1997 had already disposed of prior to the filing of CP 417 of 1997.
In view of the above report of the Assistant Registrar (Company), CP 417 of 1997 stands dismissed.
(ASHIS KUMAR CHAKRABORTY, J.) G.S.Das