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Calcutta High Court

M/S.Assam Brook Export Ltd vs M/S.Assam Brook Investments Ltd on 17 November, 2017

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

OD-6


                                       ORDER SHEET
                              IN THE HIGH COURT AT CALCUTTA
                                     Original Jurisdiction
                                       ORIGINAL SIDE

                                         CA 342 of 1997


                              M/S.ASSAM BROOK EXPORT LTD.
                                          And
                            M/S.ASSAM BROOK INVESTMENTS LTD


BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

Date : 17th November, 2017.

Appearance:

The Court : From the report of the Assistant Registrar (Company), it appears that the main application, being CA 342 of 1997 had already disposed of prior to the filing of CP 417 of 1997.
In view of the above report of the Assistant Registrar (Company), CP 417 of 1997 stands dismissed.
(ASHIS KUMAR CHAKRABORTY, J.) G.S.Das