Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Jharkhand - Subsection

Section 71(f) in Bihar Coal Mining Area Development Authority Rules, 1988

(f)All bread, biscuit or cake found unwholesome or, unfit for human consumption shall be destroyed under order of the Chief Medical Officer of the Authority at the expense of the owner.