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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 98(1)(c) in The Jammu and Kashmir Electricity Act, 2010

(c)lays or causes to be laid, or connects up any works for the purpose of communicating with any other works belonging to a licensee ; or