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[Cites 0, Cited by 21] [Entire Act]

State of Andhra Pradesh - Section

Section 21 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

21. Suits for immovable property.

- Subject to the other provisions of this Act, in a suit relating to immovable property, fee shall be computed on three-fourths of the market value of the property.