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State of West Bengal - Section

Section 10 in The West Bengal Right to Public Services Rules, 2013

10. Appeal.

(1)An appeal to the Appellate Officer under sub-section (1) of section 6 shall be filed in Form II or in any other format containing the particulars mentioned in the said Form.
(2)An appeal to the Reviewing Officer under sub-section (3) of section 6 shall be filed in Form Ill or in any other format containing the particulars mentioned in the said Form.