Punjab-Haryana High Court
Haryana State Industrial And ... vs Surat Singh And Others on 22 March, 2021
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 1188 of 2020(O&M)
Date of Order: 22.03.2021
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LIMITED
..Appellant
Versus
SURAT SINGH AND ORS.
..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Ashwani K. Chopra, Sr. Advocate with
Mr. Pritam Singh Saini, Advocate and
Mr. Akshit Chaudhary, Advocate
for the HSIIDC.
Mr. Sudhir Aggarwal, Advocate,
for the respondents.
Ms. Kirti Singh, Deputy Advocate General, Haryana,
for the State.
ANIL KSHETARPAL, J(Oral)
For orders, see order of even date passed in Regular First Appeal No.1190 of 2020 titled as Haryana State Industrial and Infrastructure Development Corporation Limited vs. Mahesh and ors.
22.03.2021 (ANIL KSHETARPAL)
DK JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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