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[Cites 0, Cited by 0] [Section 332] [Entire Act]

Bengal Presidency - Subsection

Section 332(iv) in Police Regulations, Bengal , 1943

(iv)If the offence with which the prisoner is charged is of a serious nature, or the prisoner is of a desperate character or if there be a large number of prisoners, the escort shall be proportionately increased, or in urgent cases more than one chaukidar may be called in to help.