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State of Tamilnadu - Section

Section 29 in The Tamil Nadu Municipal Corporations Service Rules, 1996

29. Preparation of annual list of persons for transfer to other equivalent posts in order to acquire experience in all branches of the Corporation. - For the purpose of acquiring knowledge in the administration by a Corporation employee in all categories of service, the Commissioner shall prepare a list of qualified members to be considered for transfer to other categories or posts in each group every year. From the lists so prepared, the Commissioner shall transfer members in batches in a particular period, i.e., during April to June of a year in accordance with the seniority in the list so prepared. The Commissioner shall allow a member in a particular post at least for a minimum period of two years.