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Madhya Pradesh High Court

Badri Prasad Khoti vs Mr. Manish Rastogi on 19 May, 2025

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                            1                              CONC-2875-2025
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT INDORE
                                                  CONC No. 2875 of 2025
                                       (BADRI PRASAD KHOTI Vs MR. MANISH RASTOGI AND OTHERS )



                          Dated : 19-05-2025
                               Shri Murtuza Bohra - Advocate for the petitioner.

                               Issue notice to the respondents on payment of P.F within 7 working

days by registered AD with due acknowledgement, returnable within 6 weeks.

List alongwith Contempt Petition No.5379/2024.

(VIJAY KUMAR SHUKLA) JUDGE PK Signature Not Verified Signed by: PRAMOD KUSHWAHA Signing time: 5/19/2025 5:37:17 PM