Madhya Pradesh High Court
Badri Prasad Khoti vs Mr. Manish Rastogi on 19 May, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 CONC-2875-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CONC No. 2875 of 2025
(BADRI PRASAD KHOTI Vs MR. MANISH RASTOGI AND OTHERS )
Dated : 19-05-2025
Shri Murtuza Bohra - Advocate for the petitioner.
Issue notice to the respondents on payment of P.F within 7 working
days by registered AD with due acknowledgement, returnable within 6 weeks.
List alongwith Contempt Petition No.5379/2024.
(VIJAY KUMAR SHUKLA) JUDGE PK Signature Not Verified Signed by: PRAMOD KUSHWAHA Signing time: 5/19/2025 5:37:17 PM