Delhi High Court - Orders
Footprints Childcare Pvt Ltd vs Bks Educational Trust & Ors on 26 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 202/2025, I.A. 6039/2025 & I.A. 6042/2025
FOOTPRINTS CHILDCARE PVT LTD .....Plaintiff
Through: Ms. Aarzoo Aneja, Advocate.
versus
BKS EDUCATIONAL TRUST & ORS. .....Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 26.05.2025
1. Counsel for the plaintiff submits that further time is required to finalise the terms of the settlement agreement.
2. At request, re-notify the matter on 1st August, 2025.
AMIT BANSAL, J MAY 26, 2025 Rzu This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 20:44:00