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Delhi High Court - Orders

Footprints Childcare Pvt Ltd vs Bks Educational Trust & Ors on 26 May, 2025

Author: Amit Bansal

Bench: Amit Bansal

                          $~9
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 202/2025, I.A. 6039/2025 & I.A. 6042/2025
                                    FOOTPRINTS CHILDCARE PVT LTD                .....Plaintiff
                                                 Through: Ms. Aarzoo Aneja, Advocate.

                                                                  versus

                                    BKS EDUCATIONAL TRUST & ORS.                                                           .....Defendants
                                                 Through: None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                                  ORDER

% 26.05.2025

1. Counsel for the plaintiff submits that further time is required to finalise the terms of the settlement agreement.

2. At request, re-notify the matter on 1st August, 2025.

AMIT BANSAL, J MAY 26, 2025 Rzu This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 20:44:00