Section 1 in Manipur Rural Local Bodies Ombudsman Act, 2013
1. Short title, extent and commencement.
(1)This Act may be called the Manipur Rural Local Bodies Ombudsman Act, 2013.(2)It extends to all rural areas of the State of Manipur.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
