Karnataka High Court
T Appanna vs Smt Sarojini Thimmegowda on 19 November, 2013
Author: C.R.Kumaraswamy
Bench: C.R. Kumaraswamy
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 19TH DAY OF NOVEMBER, 2013
BEFORE
THE HON'BLE MR.JUSTICE C.R. KUMARASWAMY
R.S.A. NO.599 OF 2011
BETWEEN:
T.APPANNA
S/O LATE THIMMEGOWDA
AGED ABOUT 50 YEARS
R/AT SHOP NO.2, JAYAPRAKASH
NARAYANA MEMORIAL JANATHA TRUST (R)
B.M.ROAD, HUNSUR-5714001 ...APPELLANT
(BY SRI.Y.D.HARSHA, ADVOCATE)
AND:
1. SMT.SAROJINI THIMMEGOWDA
W/O LATE H.L.THIMMEGOWDA
AGED ABOUT 65YEARS
PRESIDENT, J.P. TRUST
R/AT SHOBHA, NO.149/A
10TH MAIN, RAJMAHAL VILAS EXTENSION
BANGALOR-560001
2. T.SUNDAR
S/O LATE THIMMEGOWDA
AGED 65 YEARS
SECRETARY, J.P. TRUST
R/AT KARIGOWDA STREET
2
HUNSUR TOWN
3. ANAND
S/O LATE BALEGOWDA, ADVOCATE
AGED ABOUT 65 YEARS
TREASURER, J.P.TRUST
R/AT BYE-PASS ROAD
HNSUR TOWN
4. T.V.GOVINDEGOWDA
S/O LATE VENKATEGOWDA
AGED ABOUT 64 YEARS
TRUSTEE, J.P.TRUST
R/AT THATTAKERE VILLAGE
HANAGODU HOBLI
HUNSUR TALUK
5. GOVINDEGOWDA
AGED ABOUT 55 YEARS
TRUSTEE, J.P.TRUST
R/AT MANJUNATH EXTENSION
HUNSUR TOWN
6. H.K.KANTHARAJ
S/O LATE KARIGOWDA
AGED ABOU 55 YEARS
TRUSTEE, J.P.TRUST
R/AT HARANAHALLI VILLAGE
MANTIKOPPALU POST
KASABA HOBLI
HUNSUR TALUK
7. B.V.RATHNAIAH
AGED ABOUT 57 YEARS
TRUSTEE, J.P.TRUST
EX.Z.P.MEMBER
R/AT VINOBHA COLONY
3
KASABA HOBLI
HUNSUR TALUK
8. BASAVEGOWDA
S/O KARIGOWDA
AGED ABOUT 70 YEARS
TRUSTEE, J.P.TRUST
R/AT HARADAHALLI VILLAGE
HANAGODU HOBLI
HUNSUR TALUK
9. B.S.VEERAPPA
S/O SHANKARAPPA
AGED ABOUT 63 YEARS
TRUSTEE, J.P.TRUST
R/AT BANNIKUPPE VILLAGE
KASABA HOBLI
HUNSUR TALUK
10.DODDA HUCHAIAH
AGED ABOUT 65 YEARS
TRUSTEE, J.P.TRUST
RETIRED HOSTEL SUPERINTENDENT
R/AT HOUSING BOARD COLONY
HUNSUR TALUK
11.VIJAYA KARIGOWDA
W/O LATE KARIGOWDA
AGED ABOUT 65 YEARS
VICE PRESIDENT, J.P.TRUST
R/AT OPP: HUNSUR CLUB
HUNSUR TOWN
12.SHIVEGOWDA
S/O KULLEGOWDA
AGED ABOUT 70 YEARS
TRUSTEE, J.P.TRUST
4
R/AT KALEGOWDANA KOPPALU
KASABA HOBLI, HUNSUR TALUK
13.THONDALU RAMAKRISHNEGOWDA
S/O KARIGOWDA
AGED ABOUT 60 YEARS
TRUSTEE, J.P.TRUST
R/AT THONDALU VILLAGE
GAVADAGERE HOBLI
HUNSUR TALUK-571745
14.G.T.DAVEGOWDA
AGED ABOUT 55 YEARS
M.L.A.R/O NEW KALIDAS ROAD
1ST STAGE, VIJAYA NAGARA
MYSORE-571001 ...RESPONDENTS
THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC AGAINST THE JUDGMENT AND
DECREE DATED: 01.10.2010 PASSED IN R.A.NO.89/2006
ON THE FILE OF THE SENIOR CIVIL JUDGE AND JMFC,
HUNSUR, DISMISSING THE APPEAL AND CONFIRMING THE
KUDGMENT AND DECREE DATED:28.06.2006 PASSED IN
O.S.NO.124/2003 ON THE FILE OF THE CIVIL JUDGE
(JR.DN) HUNSUR.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-
JUDGMENT
Though this matter was listed for sixth time, learned counsel for the appellants has not complied with the office 5 objections. In that view of the matter, this Regular Second Appeal is dismissed for default.
SD/-
JUDGE JTR