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[Cites 0, Cited by 0] [Section 178] [Entire Act]

Union of India - Subsection

Section 178(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)every building worker is supplied with safely belt and safety lifelines for his protection and such building worker uses such belts and lifelines during the performance of his work;