State Consumer Disputes Redressal Commission
Smt Asha Upendra And Sh. Sita Ram Upendra vs M/S Pearl Infrastructure Projects Ltd on 17 July, 2023
STATE CONSUMER DISPUTES REDRESSAL COMMISSION PUNJAB,
DAKSHIN MARG, SECTOR 37-A, CHANDIGARH
Consumer Complaint No.31 of 2023
Date of institution: 12.06.2023
Date of Decision : 17.07.2023
1.Smt.Asha Upendra W/o Sh.Sita Ram Upendra, resident of 191, B/6/414, Vikas Nagar, Rahon Road, Nawanshahr, Punjab-144514 (Aadhaar No.978592986612).
2. Sh.Sita Ram Upendra S/o Sh.Gopal Dass, resident of 191, B/6/414, Vikas Nagar, Rahon Road, Nawanshahr, Punjab-144514 (Aadhaar No.597290949168).
......Complainants Versus
1. M/s Pearls Infrastructure Projects Ltd., through its Chairman (Mr.Nirmal Singh Bhangoo), 2nd Floor, "A", Wing Statesman House, Barakhamba Road, Connaught Place, New Delhi-110001; Also at: M/s. Pearls Infrastructure Projects Ltd., through its Chairman (Mr.Nirmal Singh Bhangoo), SCO No.06, Sector 69, SAS Nagar, Mohali (PB).
2. M/s PACL Ltd. through its Chairman (Mr.Nirmal Singh Bhangoo), 7th Floor, Gopaldas Bhavan, 28, Barakhamba Road, New Delhi Pin-110001. Also at: M/s PACL Ltd., SCO 76, Phase IX, Mohali-160062.
........Opposite Parties Consumer Complaint under Section 47 of the Consumer Protection Act, 2019 as amended up-to-date.
Quorum:-
Hon'ble Mrs. Justice Daya Chaudhary, President Ms. Simarjot Kaur, Member. Present:-
For the complainants : Sh.Inder Jeet Khattar, Advocate JUSTICE DAYA CHAUDHARY, PRESIDENT :
Learned counsel for the complainants wants to withdraw the present complaint with liberty to file fresh complaint with better particulars as certain inadvertent mistakes are there.C.C. No.31 of 2023 2
In view of the above, the present complaint is dismissed as withdrawn with the aforesaid liberty.
(JUSTICE DAYA CHAUDHARY) PRESIDENT (SIMARJOT KAUR) MEMBER July 17, 2023 Rupinder 2