Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 22 in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953 22. The Office of the Chairman of Market Committee constituted under The Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966.
