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Delhi High Court - Orders

Suresh Sharma vs Ntro & Ors on 11 October, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                                      $~7, 8 & 9
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +        W.P.(C) 2618/2020 & CM APPL. 42573/2022
                                               SURESH SHARMA                                         ..... Petitioner
                                                           Through:               Mr. M.K. Bhardwaj, Advocate.

                                                                     versus
                                               NTRO & ORS.                                           ..... Respondents
                                                                     Through:     Mr. Vikram Jetly, CGSC and
                                                                                  Ms. Shreya Jetly, Advocates.
                                                                                  Mr. Naresh Kaushik, Advocate for the
                                                                                  UPSC.
                                      +        W.P.(C) 9852/2020
                                               SURESH SHARMA                                         ..... Petitioner
                                                           Through:               Mr. M.K. Bhardwaj, Advocate.

                                                                     versus
                                               NTRO AND ORS                                          ..... Respondents
                                                                     Through:     Mr. Vikram Jetly, CGSC and
                                                                                  Ms. Shreya Jetly, Advocates.
                                                                                  Mr. Naresh Kaushik, Advocate for the
                                                                                  UPSC.
                                                                      AND

                                      +        W.P.(C) 12105/2021
                                               SURESH SHARMA                                          ..... Petitioner
                                                           Through:               Mr. M.K. Bhardwaj, Advocate.

                                                                     versus
                                               NTRO AND ORS                                         ..... Respondent
                                                                     Through:     Mr. Vikram Jetly, CGSC and Ms.
                                                                                  Shreya Jetly, Advocates.
                                               CORAM:
                                               HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                               HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

                                          W.P.(C) 2618/2020 & connected matters                                    1


Signature Not Verified
Digital Signed By:KUNAL
MAGGU
Signing Date:13.10.2022 12:37:11
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                                                  ORDER

% 11.10.2022

1. List on 02.03.2023, the date already fixed.

2. Parties shall file brief note of submissions before the next date of hearing.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J OCTOBER 11, 2022 NA W.P.(C) 2618/2020 & connected matters 2 Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:13.10.2022 12:37:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.