Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 11 October, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~7, 8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020 & CM APPL. 42573/2022
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj, Advocate.
versus
NTRO & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC and
Ms. Shreya Jetly, Advocates.
Mr. Naresh Kaushik, Advocate for the
UPSC.
+ W.P.(C) 9852/2020
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj, Advocate.
versus
NTRO AND ORS ..... Respondents
Through: Mr. Vikram Jetly, CGSC and
Ms. Shreya Jetly, Advocates.
Mr. Naresh Kaushik, Advocate for the
UPSC.
AND
+ W.P.(C) 12105/2021
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj, Advocate.
versus
NTRO AND ORS ..... Respondent
Through: Mr. Vikram Jetly, CGSC and Ms.
Shreya Jetly, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
W.P.(C) 2618/2020 & connected matters 1
Signature Not Verified
Digital Signed By:KUNAL
MAGGU
Signing Date:13.10.2022 12:37:11
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
ORDER
% 11.10.2022
1. List on 02.03.2023, the date already fixed.
2. Parties shall file brief note of submissions before the next date of hearing.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J OCTOBER 11, 2022 NA W.P.(C) 2618/2020 & connected matters 2 Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:13.10.2022 12:37:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.