Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(7)(iv) in The M.P. Housing Board Regulations, 1977 (iv)The accounts of the association will be subject to the approval of the Board.