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Supreme Court - Daily Orders

M/S Satjas Glorocks Private Limited vs M/S Bharat Aluminium Co. Ltd. on 2 January, 2014

\212
ITEM NO.42                  COURT NO.5             SECTION IVA

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).31403/2012

(From the judgement and order dated 17/11/2011 in AA No.6/2010 of     The   HIGH
COURT OF CHHATTISGARH AT BILASPUR)

M/S SATJAS GLOROCKS P.LTD.                            Petitioner(s)

                   VERSUS

M/S BHARAT ALUMINIUM CO.LTD.                          Respondent(s)

(With prayer for interim relief and office report)

Date: 02/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE A.K. PATNAIK
          HON’BLE MR. JUSTICE M.Y. EQBAL


For Petitioner(s)         Mr. Siddharth Yadav, Adv.
                          Mr. Wasim Ashraf, Adv.
                       Mr. Praveen Swarup, Adv.
                          Mr. K.B. Thakur, Adv.

For Respondent(s)         Mr. Shyam Divan, Sr. Adv.
                          Ms. Ranjana Roy, Adv.
                          Mr. Krishna Keshav, Adv.
                          Ms. Vasudha Sen, Adv.
                       Ms. Divya Roy, Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R
|                                                                                  |
|This matter be listed in the month of March, 2014 on a Tuesday for final          |
|disposal.                                                                         |
|In the meanwhile, additional documents, if any, may be filed.                     |
|                                                                                  |
|[KALYANI GUPTA]                         | |[SHARDA KAPOOR]                         |
|COURT MASTER                            | |COURT MASTER                            |



\212
ITEM NO.42                  COURT NO.5             SECTION IVA

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).31403/2012 (From the judgement and order dated 17/11/2011 in AA No.6/2010 of The HIGH COURT OF CHHATTISGARH AT BILASPUR) M/S SATJAS GLOROCKS P.LTD. Petitioner(s) VERSUS M/S BHARAT ALUMINIUM CO.LTD. Respondent(s) (With prayer for interim relief and office report) Date: 02/01/2014 This Petition was called on for hearing today. CORAM :

HON’BLE MR. JUSTICE A.K. PATNAIK HON’BLE MR. JUSTICE M.Y. EQBAL For Petitioner(s) Mr. Siddharth Yadav, Adv.
Mr. Wasim Ashraf, Adv.
Mr. Praveen Swarup, Adv. Mr. K.B. Thakur, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Ms. Ranjana Roy, Adv.
Mr. Krishna Keshav, Adv. Ms. Vasudha Sen, Adv.
Ms. Divya Roy, Adv.
UPON hearing counsel the Court made the following O R D E R | | |This matter be listed in the month of March, 2014 on a Tuesday for final | |disposal. | |In the meanwhile, additional documents, if any, may be filed. | | | |[KALYANI GUPTA] | |[SHARDA KAPOOR] | |COURT MASTER | |COURT MASTER |