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Delhi High Court - Orders

Mahesh Kumar vs Union Of India & Anr on 21 September, 2021

Author: Amit Bansal

Bench: Amit Bansal

                          $~8-26
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LA.APP. 311/2017
                                MAHESH KUMAR                                      ..... Appellant
                                                 Through:          Mr. Sukhda Dhamija with Mr. S.K.
                                                                   Rout and Mr. Ganesh Singh,
                                                                   Advocates.

                                                    versus

                                UNION OF INDIA & ANR.                                ..... Respondents
                                              Through:             Mr. Sanjay Kumar Pathak with Ms.
                                                                   Kaomudi Kiran Pathak, Mr. Sunil
                                                                   Kumar Jha and Mr. M.S. Akhtar,
                                                                   Advocates for R-1/UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 312/2017 & CM No. 27882/2021 (for early hearing)
                                JOGINDER SINGH & ORS                         ..... Appellants
                                                Through: Mr. Sukhda Dhamija with Mr. S.K.
                                                           Rout and Mr. Ganesh Singh,
                                                           Advocates.

                                                    versus

                                UNION OF INDIA & ANR                                 ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                           Page 1 of 11
12:16:20
                                                                    Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.
                          +     LA.APP. 313/2017
                                JOGINDER SINGH                                    ..... Appellant
                                                 Through:          Mr. Sukhda Dhamija with Mr. S.K.
                                                                   Rout and Mr. Ganesh Singh,
                                                                   Advocates.

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 314/2017
                                VIDHYAWATI                                        ..... Appellant
                                                    Through:       Mr. Sukhda Dhamija with Mr. S.K.
                                                                   Rout and Mr. Ganesh Singh,
                                                                   Advocates.

                                                    versus

                                UNION OF INDIA AND ANR                  ..... Respondents
                                              Through: Mr. Yeeshu Jain, Standing Counsel
                                                       with Ms. Jyoti Tyagi, Advocate for


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                          Page 2 of 11
12:16:20
                                                                    UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 332/2017
                                BAGDU                                             ..... Appellant
                                                    Through:       Mr. Sukhda Dhamija with Mr. S.K.
                                                                   Rout and Mr. Ganesh Singh,
                                                                   Advocates.

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 363/2017 & CM No. 26152/2021 (for early hearing)
                                RAJESH KUMAR & ORS                           ..... Appellants
                                                Through:

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                           Page 3 of 11
12:16:20
                                                     Through:       Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 107/2018
                                BAL KISHAN & ORS                                    ..... Appellants
                                                 Through:          Mr. Anand Yadav, Advocate.

                                                    versus

                                 UNION OF INDIA & ANR                               ..... Respondents
                                               Through:            Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 368/2017, CM No. 45996/2017 (for condonation of delay of
                                22 days in re-filing appeal) & CM No. 21858/2021(for early hearing)

                                OM PRAKASH (DECEASED) THR LRS & ORS ..... Appellants
                                             Through: Mr. B.D. Sharma, Advocate.

                                                    versus


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                             Page 4 of 11
12:16:20
                                 UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 341/2017
                                NANAK CHAND                                         ..... Appellant
                                                    Through:

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 354/2017
                                BAGDU                                             ..... Appellant
                                                    Through:       Mr. Sukhda Dhamija with Mr. S.K.
                                                                   Rout and Mr. Ganesh Singh,
                                                                   Advocates.


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                            Page 5 of 11
12:16:20
                                                     versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 369/2017
                                DHARAM SINGH (DECASED) THR LRS & ORS ..... Appellants
                                                 Through: Mr. B.D. Sharma, Advocate.

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.




Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                          Page 6 of 11
12:16:20
                           +     LA.APP. 370/2017, CM No. 46075/2017 (for condonation of delay of
                                12 days in re-filing appeal & CM No. 27887/2021 (for early hearing)

                                RAM PAL SINGH                                       ..... Appellant
                                             Through:              Mr. B.D. Sharma, Advocate.

                                                    versus

                                UNION OF INDIA &ANR                                 ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 371/2017
                                BHULAN SINGH & ORS                                  ..... Appellants
                                                 Through:          Mr. B.D. Sharma, Advocate.

                                                    versus

                                UNION OF INDIA &ANR                                 ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                             Page 7 of 11
12:16:20
                                                                    Legal Manager of R-2.

                          +     LA.APP. 372/2017 & CM No. 27879/2021 (for early hearing)
                                DHARAM PAL THROUGH LRS & ORS                 ..... Appellants
                                                Through: Mr. B.D. Sharma, Advocate.

                                                    versus

                                UNION OF INDIA AND ANR                  ..... Respondents
                                              Through: Mr. Yeeshu Jain, Standing Counsel
                                                       with Ms. Jyoti Tyagi, Advocate for
                                                       UOI.
                                                       Mr. Parag P. Tripathi, Senior
                                                       Advocate with Mr. Apoorva P.
                                                       Tripathi, Ms. Mishika Bajpai, Ms.
                                                       Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                       Manek Singh, Mr. Shantnu Aggarwal,
                                                       Mr. Aman Sahani, Advocates for R-2
                                                       and Mr. Amitabh Srivastava, Deputy
                                                       Legal Manager of R-2.

                          +     LA.APP. 373/2017
                                RAJENDER SINGH & ORS                                ..... Appellants
                                                 Through:          Mr. B.D. Sharma, Advocate.

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                             Page 8 of 11
12:16:20
                                                                    Legal Manager of R-2.

                          +     LA.APP. 374/2017 & CM No. 27881/2021 (for early hearing)
                                RAM RATTAN (DEACASED) THR LRS                ..... Appellant
                                                Through: Mr. B.D. Sharma, Advocate.

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 376/2017 & CM No. 26151/2021 (for early hearing)
                                RAM PAL                                      ..... Appellant
                                                Through: Mr. Sukhda Dhamija with Mr. S.K.
                                                           Rout and Mr. Ganesh Singh,
                                                           Advocates.

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                           Page 9 of 11
12:16:20
                                                                    Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 377/2017
                                SRI CHAND (DECEASED) THROUGH LRS & ORS ..... Appellants
                                                 Through: Mr. Sukhda Dhamija with Mr. S.K.
                                                          Rout and Mr. Ganesh Singh,
                                                          Advocates.

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.

                          +     LA.APP. 5/2019
                                CHIRANJI LAL TYAGI & ORS                            ..... Appellants
                                               Through:

                                                    versus

                                UNION OF INDIA & ANR                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi, Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorva P.
                                                                   Tripathi, Ms. Mishika Bajpai, Ms.


Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021   LA.APP. 311/2017 and connected matters                            Page 10 of 11
12:16:20
                                                                    Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                                   Mr. Aman Sahani, Advocates for R-2
                                                                   and Mr. Amitabh Srivastava, Deputy
                                                                   Legal Manager of R-2.


                               CORAM:
                               HON'BLE MR. JUSTICE AMIT BANSAL
                                       ORDER

% 21.09.2021 [VIA VIDEO CONFERENCING]

1. At the oral request of Ms. Akanksha Kaul, her appearance may be recorded for the concerned matters in the order dated 10th September, 2021.

2. No time left.

3. List for hearing on 7th October, 2021.

AMIT BANSAL, J SEPTEMBER 21, 2021 at Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 11 of 11 12:16:20