Delhi High Court - Orders
Mahesh Kumar vs Union Of India & Anr on 21 September, 2021
Author: Amit Bansal
Bench: Amit Bansal
$~8-26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 311/2017
MAHESH KUMAR ..... Appellant
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjay Kumar Pathak with Ms.
Kaomudi Kiran Pathak, Mr. Sunil
Kumar Jha and Mr. M.S. Akhtar,
Advocates for R-1/UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 312/2017 & CM No. 27882/2021 (for early hearing)
JOGINDER SINGH & ORS ..... Appellants
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 1 of 11
12:16:20
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 313/2017
JOGINDER SINGH ..... Appellant
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 314/2017
VIDHYAWATI ..... Appellant
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 2 of 11
12:16:20
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 332/2017
BAGDU ..... Appellant
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 363/2017 & CM No. 26152/2021 (for early hearing)
RAJESH KUMAR & ORS ..... Appellants
Through:
versus
UNION OF INDIA & ANR ..... Respondents
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 3 of 11
12:16:20
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 107/2018
BAL KISHAN & ORS ..... Appellants
Through: Mr. Anand Yadav, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 368/2017, CM No. 45996/2017 (for condonation of delay of
22 days in re-filing appeal) & CM No. 21858/2021(for early hearing)
OM PRAKASH (DECEASED) THR LRS & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 4 of 11
12:16:20
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 341/2017
NANAK CHAND ..... Appellant
Through:
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 354/2017
BAGDU ..... Appellant
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 5 of 11
12:16:20
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 369/2017
DHARAM SINGH (DECASED) THR LRS & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 6 of 11
12:16:20
+ LA.APP. 370/2017, CM No. 46075/2017 (for condonation of delay of
12 days in re-filing appeal & CM No. 27887/2021 (for early hearing)
RAM PAL SINGH ..... Appellant
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA &ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 371/2017
BHULAN SINGH & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA &ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 7 of 11
12:16:20
Legal Manager of R-2.
+ LA.APP. 372/2017 & CM No. 27879/2021 (for early hearing)
DHARAM PAL THROUGH LRS & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 373/2017
RAJENDER SINGH & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 8 of 11
12:16:20
Legal Manager of R-2.
+ LA.APP. 374/2017 & CM No. 27881/2021 (for early hearing)
RAM RATTAN (DEACASED) THR LRS ..... Appellant
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 376/2017 & CM No. 26151/2021 (for early hearing)
RAM PAL ..... Appellant
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 9 of 11
12:16:20
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 377/2017
SRI CHAND (DECEASED) THROUGH LRS & ORS ..... Appellants
Through: Mr. Sukhda Dhamija with Mr. S.K.
Rout and Mr. Ganesh Singh,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
+ LA.APP. 5/2019
CHIRANJI LAL TYAGI & ORS ..... Appellants
Through:
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorva P.
Tripathi, Ms. Mishika Bajpai, Ms.
Signature Not Verified
Digitally Signed
By:MAMTA ARYA
Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 10 of 11
12:16:20
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Mr. Aman Sahani, Advocates for R-2
and Mr. Amitabh Srivastava, Deputy
Legal Manager of R-2.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 21.09.2021 [VIA VIDEO CONFERENCING]
1. At the oral request of Ms. Akanksha Kaul, her appearance may be recorded for the concerned matters in the order dated 10th September, 2021.
2. No time left.
3. List for hearing on 7th October, 2021.
AMIT BANSAL, J SEPTEMBER 21, 2021 at Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:23.09.2021 LA.APP. 311/2017 and connected matters Page 11 of 11 12:16:20