Allahabad High Court
Vinayendra Nath Upadhyay And Others vs State Of U.P. & Ors. on 22 July, 2010
Bench: Amar Saran, S.C. Agarwal
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 9873 of 2010 Petitioner :- Vinayendra Nath Upadhyay And Others Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Rituvendra Singh,A.K.Pandey Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble S.C. Agarwal,J.
Learned counsel for the petitioners has filed a supplementary affidavit indicating therein that the arrest of one of the co-accused Om Prakash Chaubey, whose petition was dismissed by this Court, has been stayed by the Hon'ble Supreme Court.
Put up this case on 28.7.2010 to enable the learned counsel for the petitioners to file a complete set of the petition filed before the Hon'ble Supreme Court in the case of Om Prakash Chaubey. In the meantime if any other accused have approached the Hon'ble Supreme Court and orders have been passed in their cases, the same may also be filed before this Court.
Learned AGA may also file counter affidavit by that date in any of the petitions, which he chooses.
Till that date no coercive steps shall be taken against the petitioners and also against the petitioners in connected cases.
A copy of this order shall be given to the counsel for the petitioners by 23.7.2010.
Order Date :- 22.7.2010 Ishrat