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[Cites 0, Cited by 0] [Section 21B] [Entire Act]

State of Jharkhand - Subsection

Section 21B(2) in Jharkhand Co-operative Societies Rules, 2008

(2)The general conditions of service of the State Co-operative Election Authority, hereinafter referred to as the Authority, shall be regulated by the respective service rules applicable for him in his parent department.