Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 573] [Entire Act]

State of Odisha - Subsection

Section 573(1) in Orissa Municipal Rules, 1953

(1)The steps or slabs over drains shall not project into the street beyond the retaining wall of the drain. The steps or slab over the drain leading to premises directly abutting on the street should not be more than 3 feet long, except in the case of premises having compound in front, into which vehicular traffic is likely to pass over the drain. In the excepted cases the Executive Officer shall fix the length of covering.