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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3)(j) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(j)to advise the State Government on any matters relating to the activities of the Universities, which may be referred to it by the State Government;