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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(2) in Shri Krishna Ayush University Kurukshetra Act, 2016

(2)The constitution of the Academic Council, the term of office of its members and its powers and duties shall be such, as may be prescribed by the Statutes:Provided that the Pro Vice-Chancellor shall be the ex-officio member of the Academic Council.