Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(4) in The Orissa Forest Shooting Rules, 1973 (4)Cubs or female leopard with cubs shall not be shot.Explanation - Unless declared as dangerous male leopard under six feet and female leopard under five feet shall be considered as cubs.
