Section 45(1)(i) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983
(i)in case he is accompanied by any other member of his family, a suitable quarter so as to accommodate them having one room of at least a floor area of 10 square metres, a varandah and adequate additional covered space for cooking food as well as one common sanitary latrine, one common bath-room for every three such quarters; and