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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(6)(b) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(b)In case the Divisional Joint Director finds that the applicant has submitted an incomplete application or has failed to enclose the required documents, he shall inform about this lacuna to the applicant via e-mail within 15 days from the date of the receipt of the application and the applicant shall re-submit the same within 15 days from the date of receiving of the information.