Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 44 in The Representation of the People Act, 1951 44. Duty of the election agent to keep accounts.— Repealed by the Representation of the People (Second Amendment) Act, 1956 (27 of 1956), sec. 25 (w.e.f. 28-8-1956).
