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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2) in The Bihar Apartment Ownership Act, 2006

(2)In all registration offices, a book called "Register of Deeds of Apartment under the Bihar Apartment Ownership Act, 2006" and an index relating thereto shall be kept in such form and shall contain such particulars as may be prescribed