Madhya Pradesh High Court
Manish Singh vs The State Of Madhya Pradesh on 15 June, 2022
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 23008 of 2022 (MANISH SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 15-06-2022 As prayed by learned counsel for the applicant, list the matter after two weeks.
(DINESH KUMAR PALIWAL) JUDGE Amitabh Signature Not Verified SAN Digitally signed by AMITABH RANJAN Date: 2022.06.16 10:42:00 IST