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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 22(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)A special meeting of the Gram Panchayat shall be convened within a period of fifteen days from the date on which the motion of no confidence has been moved to deliberate on, and decide the no confidence motion.