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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(1)In every ship, stairways and ladder ways shall be so arranged as to provide easy means of escape to the lifeboat embarkation deck from all crew spaces, and other spaces in which the crew are normally employed.