Delhi High Court - Orders
Bijendra Kumar Sinha B K Sinha vs M/S Broadcasting Engineering ... on 7 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6367/2025, CM APPL. 28999/2025
BIJENDRA KUMAR SINHA B K SINHA .....Petitioner
Through: Mr. Ashok K. Singh, Ms. Aanachal
Bindal, Ms. Samridhi Singh, Mr.
Deepak Kumar, Advs.
versus
M/S BROADCASTING ENGINEERING CONSULTANTS INDIA
LTD (BECIL) & ANR. .....Respondent
Through: Mr. Anupam S. Sharrma, SPP-CBI
along with Mr. Prakash Airan, Ms.
Harpreet Kalsi, Mr. Vashisht Rao,
Ms. Riya Sachdeva, Ms. Anant
Mishra, Ms. Vedica Gupta, Advs. for
CBI
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 07.07.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 13.10.2025.
BY ORDER COURT MASTER JULY 7, 2025/ys This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:32:53