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Delhi High Court - Orders

Bijendra Kumar Sinha B K Sinha vs M/S Broadcasting Engineering ... on 7 July, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~63
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 6367/2025, CM APPL. 28999/2025
                                    BIJENDRA KUMAR SINHA B K SINHA         .....Petitioner
                                                                  Through:            Mr. Ashok K. Singh, Ms. Aanachal
                                                                                      Bindal, Ms. Samridhi Singh, Mr.
                                                                                      Deepak Kumar, Advs.
                                                   versus
                                    M/S BROADCASTING ENGINEERING CONSULTANTS INDIA
                                    LTD (BECIL) & ANR.                       .....Respondent
                                                   Through: Mr. Anupam S. Sharrma, SPP-CBI
                                                            along with Mr. Prakash Airan, Ms.
                                                            Harpreet Kalsi, Mr. Vashisht Rao,
                                                            Ms. Riya Sachdeva, Ms. Anant
                                                            Mishra, Ms. Vedica Gupta, Advs. for
                                                            CBI
                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                                  ORDER

% 07.07.2025

1. The matter could not be taken up today due to paucity of time.

2. List on 13.10.2025.

BY ORDER COURT MASTER JULY 7, 2025/ys This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:32:53