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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(4) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(4)The Executive Director shall have power to require the Board or any Committee thereof to defer taking any action in pursuance of any decision taken by the Board or the Committee, as the case may be, pending a reference to the Central Government on such decision.