Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 133] [Entire Act] State of West Bengal - Subsection Section 133(3) in The West Bengal Co-Operative Societies Act, 1983 (3)The Registrar shall decide whether any act was done in good faith in connection with the affairs of a co-operative society.
