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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(2)(i) in Rajasthan Land Pooling Schemes Act, 2016

(i)no such entry shall be made (unless with the consent of the occupier thereof), without giving such occupier at least 24 hours' notice in writing of the intention to enter;