Section 40A(4) in Bombay Primary Education Act, 1947
(4)On receipt of the application made under sub-section (2), the Director or, as the case may be, the authorized officer shall consider and make an inquiry in respect of such application in such manner as may be prescribed and then decide within a period of three months from the date of receipt of the application as to whether the school may be recognized or the application for recognition be rejected.