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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Uttar Pradesh - Subsection

Section 139(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)the materials or articles are not stacked against partition or walls of a warehouse or store place unless it is known that such partition or the wall is of sufficient strength to withstand the pressure of such materials or articles;