Himachal Pradesh High Court
Vijay Kumar vs . Hrtc & Anr. on 16 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
.
CWP No. 3510 of 2022 16.08.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents prays for and is granted four weeks' time to comply with the orders. List on 13.09.2022.
(Tarlok Singh Chauhan) r Judge (Virender Singh) Judge August 16, 2022 (Jugraj/vinod) ::: Downloaded on - 17/08/2022 20:04:27 :::CIS