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Delhi High Court - Orders

Dori Lal Yadav vs The Container Corporation Of India Ltd. ... on 8 July, 2025

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~89
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 4491/2014 & CM APPL. 39873/2018 CM APPL.
                                    49732/2024
                                    DORI LAL YADAV                                                                  .....Petitioner
                                                                  Through:            Ms. Meenu Mainee and Mr. Sahil
                                                                                      Chopra, Advocates.

                                                                  versus

                                    THE CONTAINER CORPORATION OF INDIA LTD. AND ANR
                                                                             .....Respondents
                                                 Through: Mr. B.S. Rana, Advocate for R-1 &
                                                          R-2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                  ORDER
                          %                                       08.07.2025

                                    No time left.

Re-notify on 22nd September 2025.

ANUP JAIRAM BHAMBHANI, J JULY 8, 2025 ss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/07/2025 at 21:34:57