Delhi High Court - Orders
Dori Lal Yadav vs The Container Corporation Of India Ltd. ... on 8 July, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~89
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4491/2014 & CM APPL. 39873/2018 CM APPL.
49732/2024
DORI LAL YADAV .....Petitioner
Through: Ms. Meenu Mainee and Mr. Sahil
Chopra, Advocates.
versus
THE CONTAINER CORPORATION OF INDIA LTD. AND ANR
.....Respondents
Through: Mr. B.S. Rana, Advocate for R-1 &
R-2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 08.07.2025
No time left.
Re-notify on 22nd September 2025.
ANUP JAIRAM BHAMBHANI, J JULY 8, 2025 ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/07/2025 at 21:34:57