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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5)(i) in The Bharathiar University Act, 1981

(i)There shall be paid to the Vice-Chancellor a salary of three thousand rupees per month and he shall be entitled, without payment of rent, to use of a furnished residence throughout his term of office, and so charge shall fall on the Vice-Chancellor personally in respect of the maintenance of such residence.