Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(2)(a) in Road Transport Corporations Act, 1950

(a)no subsidiary corporation shall start operation on any new route without the previous approval of the parent Corporation;