Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(3) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960 (3)Any stipulation in contravention of sub-section (1) or sub-section (2), shall be null and void.
