Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act] State of West Bengal - Subsection Section 36(1)(c) in The West Bengal Maritime Board Act, 2000 (c)carrying passengers within the limits of the port or port approaches by such means and subject to such restrictions and conditions as the State Government may think fit to impose; and