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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3)(ii) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(ii)he is or has been a Revenue Commissioner or has held a post equivalent to the rank of Revenue Commissioner for a total period of not less than five years, or