Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 23(6)(c) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(c)To review decisions of the other authorities of the University if they are not in conformity with the provision of this Act, or the Statutes or the rules ;